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[Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act]

State of Rajasthan - Subsection

Section 57(2)(b) in Rajasthan Civil Services (Pension) Rules, 1996

(b)is acquitted of the charge of murdering or abetting in the murder of the Government servant, his share of gratuity shall be payable to him.