Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 181(2)] [Section 181] [Entire Act] State of Haryana - Subsection Section 181(2)(c) in The Haryana Motor Vehicles Rules, 1993 (c)no part thereof is at a height exceeding 1.2 metres from the ground.