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State of Tamilnadu - Section

Section 29 in The Central Electricity Regulatory Commission (Indian Electricity Grid Code) Regulations, 2010

29. After the operating day is over at 2400 hours, the schedule finally implemented during the day (taking into account all before-the-fact changes in despatch schedule of generating stations and drawal schedule of the States) shall be issued by RLDC. These schedules shall be the datum for commercial accounting. The average ex-bus capability for each ISGS shall also be worked out based on all before-the-fact advice to RLDC.