Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Sikkim - Subsection Section 16(2) in Sikkim Ecology Fund and Environment Cess Act, 2005 (2)The prescribed authority under sub section (1) maintained proper account and other relevant records in such forms and in such manner as may be prescribed.
