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[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

NCT Delhi - Subsection

Section 45(2)(a) in The Delhi Development Authority (Disposal Of Developed Nazul Land) Rules, 1981

(a)for removing any doubt or dispute or difficulty arising in giving effect to the provisions of these rules, or [Substituted by the Delhi Development Authority (Disposal of Developed Nazul Land) Rules, 1988, w.e.f. 3.9.1988.]