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[Cites 0, Cited by 3] [Section 27A(1)] [Section 27A] [Entire Act]

State of Karnataka - Subsection

Section 27A(1)(b) in The Karnataka Societies Registration Act, 1960.

(b)where the term of office of the members of the governing body of a society has expired and a new governing body has not for any reason been constituted; or