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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Maharashtra - Subsection

Section 25(1)(xi) in The Dr. Babasaheb Ambedkar Technological University Act, 1989

(xi)to make, amend on repeal Ordinances and Statutes, and make such recommendations to the Chancellor as it thinks fit;