Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of Gujarat - Subsection

Section 8(3)(c) in Gujarat Educational Innovations Commission Act, 2009

(c)The salaries and other emoluments of-
(i)the Executive Chairperson shall not be less than that of the Chief Secretary to the Government of Gujarat; and
(ii)the members other than ex-officio members shall not be less than that of the Principal Secretary to the Government of Gujarat.