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Madras High Court

R.Vanitha vs The Director Of Matriculation Schools on 1 March, 2022

Author: S.M.Subramaniam

Bench: S.M.Subramaniam

                                                                    W.P.(MD) Nos.17149 & 17153 of 2019



                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                DATED : 01.03.2022

                                                        CORAM

                              THE HONOURABLE MR.JUSTICE S.M.SUBRAMANIAM

                                       W.P.(MD) Nos.17149 & 17153 of 2019
                                      W.M.P(MD).Nos.13674 & 13677 of 2019


                     R.Vanitha                      ... Petitioner in W.P(MD).No.17149 of 2019

                     M.Sasikala                      ...Petitioner in W.P(MD).No.17153 of 2019


                                                           Vs.

                     1.The Director of Matriculation Schools,
                       DPI Campus, College Road,
                       Chennai-600 006.

                     2.The Chief Educational Officer,
                       Office of CEO @ Nagercoil,
                       Nagercoil,
                       Kanyakumari District.

                     3.The District Educational Officer,
                       Office of CEO @ Nagercoil,
                       Kanyakumari District.

                     4.Vivekananda Matriculation Higher Secondary School,
                       Represented by its Secretary Sri.M.Viji,

                     _________
                     Page 1 of 5


https://www.mhc.tn.gov.in/judis
                                                                     W.P.(MD) Nos.17149 & 17153 of 2019



                        Vaikundapuram,
                        Mulagumoodu Post,
                        Kalkulam Taluk,
                        Kanyakumari District.

                     5.Bala Singh
                       Head Master,
                       Vivekananda Matriculation Higher Secondary School,
                       Vaikundapuram, Mulagumoodu Post,
                       Kalkulam Taluk,
                       Kanyakumari District.                   ..R1 to R5 in both petitions

                     6.Nirmala                              ...R6 in W.P(MD).No.17153 of 2019



                     COMMON PRAYER:Petitions filed under Article 226 of the Constitution
                     of India praying for issuance of Writ of Mandamus, directing the 1st
                     respondent to direct the fourth and fifth respondents to reinstate the
                     petitioners in the post of Librarian, Sewing Teacher in the fourth respondent
                     School immediately with backwages within a time frame that may be fixed
                     by this Court.


                                   For Petitioner   :        M/s.L.Victoria Gowri

                                   For Respondent   :        Mr.G.V.Vairam Santhosh
                                                             Additional Government Pleader
                                                             for RR1 to 3
                                                             Mr.T.Arul, for RR4 and 5



                     _________
                     Page 2 of 5


https://www.mhc.tn.gov.in/judis
                                                                       W.P.(MD) Nos.17149 & 17153 of 2019




                                                     ******
                                                 COMMONORDER

Learned counsel appearing for the petitioners made a submission that she has chosen to withdraw these petitions as per the instructions of her clients and seeks permission of this Court to withdraw the petitions.

2.In view of the above submission made by the learned counsel for the petitioners, these Writ Petitions stand dismissed as withdrawn.

However, there shall be no order as to costs. Consequently, connected miscellaneous petitions are closed.

01.03.2022 ssb Index:Yes Internet:Yes _________ Page 3 of 5 https://www.mhc.tn.gov.in/judis W.P.(MD) Nos.17149 & 17153 of 2019 To

1.The Director of Matriculation Schools, DPI Campus, College Road, Chennai-600 006.

2.The Chief Educational Officer, Office of CEO @ Nagercoil, Nagercoil, Kanyakumari District.

3.The District Educational Officer, Office of CEO @ Nagercoil, Kanyakumari District.

_________ Page 4 of 5 https://www.mhc.tn.gov.in/judis W.P.(MD) Nos.17149 & 17153 of 2019 S.M.SUBRAMANIAM, J.

ssb W.P.(MD) Nos.17149 & 17153 of 2019 01.03.2022 _________ Page 5 of 5 https://www.mhc.tn.gov.in/judis