Madras High Court
R.Vanitha vs The Director Of Matriculation Schools on 1 March, 2022
Author: S.M.Subramaniam
Bench: S.M.Subramaniam
W.P.(MD) Nos.17149 & 17153 of 2019
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED : 01.03.2022
CORAM
THE HONOURABLE MR.JUSTICE S.M.SUBRAMANIAM
W.P.(MD) Nos.17149 & 17153 of 2019
W.M.P(MD).Nos.13674 & 13677 of 2019
R.Vanitha ... Petitioner in W.P(MD).No.17149 of 2019
M.Sasikala ...Petitioner in W.P(MD).No.17153 of 2019
Vs.
1.The Director of Matriculation Schools,
DPI Campus, College Road,
Chennai-600 006.
2.The Chief Educational Officer,
Office of CEO @ Nagercoil,
Nagercoil,
Kanyakumari District.
3.The District Educational Officer,
Office of CEO @ Nagercoil,
Kanyakumari District.
4.Vivekananda Matriculation Higher Secondary School,
Represented by its Secretary Sri.M.Viji,
_________
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W.P.(MD) Nos.17149 & 17153 of 2019
Vaikundapuram,
Mulagumoodu Post,
Kalkulam Taluk,
Kanyakumari District.
5.Bala Singh
Head Master,
Vivekananda Matriculation Higher Secondary School,
Vaikundapuram, Mulagumoodu Post,
Kalkulam Taluk,
Kanyakumari District. ..R1 to R5 in both petitions
6.Nirmala ...R6 in W.P(MD).No.17153 of 2019
COMMON PRAYER:Petitions filed under Article 226 of the Constitution
of India praying for issuance of Writ of Mandamus, directing the 1st
respondent to direct the fourth and fifth respondents to reinstate the
petitioners in the post of Librarian, Sewing Teacher in the fourth respondent
School immediately with backwages within a time frame that may be fixed
by this Court.
For Petitioner : M/s.L.Victoria Gowri
For Respondent : Mr.G.V.Vairam Santhosh
Additional Government Pleader
for RR1 to 3
Mr.T.Arul, for RR4 and 5
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W.P.(MD) Nos.17149 & 17153 of 2019
******
COMMONORDER
Learned counsel appearing for the petitioners made a submission that she has chosen to withdraw these petitions as per the instructions of her clients and seeks permission of this Court to withdraw the petitions.
2.In view of the above submission made by the learned counsel for the petitioners, these Writ Petitions stand dismissed as withdrawn.
However, there shall be no order as to costs. Consequently, connected miscellaneous petitions are closed.
01.03.2022 ssb Index:Yes Internet:Yes _________ Page 3 of 5 https://www.mhc.tn.gov.in/judis W.P.(MD) Nos.17149 & 17153 of 2019 To
1.The Director of Matriculation Schools, DPI Campus, College Road, Chennai-600 006.
2.The Chief Educational Officer, Office of CEO @ Nagercoil, Nagercoil, Kanyakumari District.
3.The District Educational Officer, Office of CEO @ Nagercoil, Kanyakumari District.
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ssb W.P.(MD) Nos.17149 & 17153 of 2019 01.03.2022 _________ Page 5 of 5 https://www.mhc.tn.gov.in/judis