Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 62 in The State Pharmacy Council Rules, 1951 62. For attendance on the Council, the Executive Committee or Sub-Committee, etc., and for travelling expenses thereof the scale of fees shall be as set forth in the following Rules.
