Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Uttar Pradesh - Subsection

Section 36(1)(c) in Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964

(c)Seize any agricultural produce in respect of which he has reason to believe that an offence under this act has been or is being or is about to be committed;