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Supreme Court - Daily Orders

Gaurav Singal vs Union Of India on 13 October, 2023

                                                 1

     ITEM NO.5                         COURT NO.1                 SECTION X

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

                              Writ Petition(s)(Civil)    No(s).997/2023

     GAURAV SINGAL                                                  Petitioner(s)

                                                VERSUS

     UNION OF INDIA & ORS.                                          Respondent(s)

     (FOR ADMISSION and IA No.189398/2023-GRANT OF INTERIM RELIEF)

     WITH
     W.P.(C) No. 1111/2023 (X)
     (FOR ADMISSION and IA No.203685/2023-EX-PARTE STAY)

     W.P.(C) No. 1107/2023 (X)
     (FOR ADMISSION and I.R. and IA No.203173/2023-EX-PARTE STAY)

     W.P.(C) No. 1132/2023 (X)
     (FOR ADMISSION and IA No.207323/2023-EX-PARTE STAY)

     Date : 13-10-2023 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE J.B. PARDIWALA
                         HON'BLE MR. JUSTICE MANOJ MISRA

     For Petitioner(s)             Mr. Ritin Rai, Sr. Adv.
                                   Mr. Pranav Sarthi, AOR
                                   Mrs. Rima Desai, Adv.
                                   Mr. Rudra Desothali, Adv.

                                   Mr. D. Abhinav Rao, AOR
                                   Mr. Devadipta Das, Adv.
                                   Mr. Rahul Jajoo, Adv.
                                   Ms. Prerna Robin, Adv.

                                   Mr. Shubham Jain, AOR

                                   Mr. Anand Chhibbar, Sr. Adv.
                                   Mr. Raj Kamal, AOR
Signature Not Verified
                                   Mr. Shikhar Sarin, Adv.
Digitally signed by
Sanjay Kumar
Date: 2023.10.13
                                   Mr. Aseem Atwal, Adv.
                                   Mr. Kartavya Batra, Adv.
16:48:21 IST
Reason:


                                   Ms. Stuti, Adv.
                                   Ms. Aprajita Tyagi, Adv.
                                   Ms. Nupur Kaushik, Adv.
                                         2



For Respondent(s)


       UPON hearing the counsel the Court made the following
                              O R D E R
1    Issue notice.


2    Tag with SLP(C) No 16464 of 2021.




        (SANJAY KUMAR-I)                     (SAROJ KUMARI GAUR)
        DEPUTY REGISTRAR                     ASSISTANT REGISTRAR