Supreme Court - Daily Orders
Gaurav Singal vs Union Of India on 13 October, 2023
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ITEM NO.5 COURT NO.1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).997/2023
GAURAV SINGAL Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and IA No.189398/2023-GRANT OF INTERIM RELIEF)
WITH
W.P.(C) No. 1111/2023 (X)
(FOR ADMISSION and IA No.203685/2023-EX-PARTE STAY)
W.P.(C) No. 1107/2023 (X)
(FOR ADMISSION and I.R. and IA No.203173/2023-EX-PARTE STAY)
W.P.(C) No. 1132/2023 (X)
(FOR ADMISSION and IA No.207323/2023-EX-PARTE STAY)
Date : 13-10-2023 These petitions were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE J.B. PARDIWALA
HON'BLE MR. JUSTICE MANOJ MISRA
For Petitioner(s) Mr. Ritin Rai, Sr. Adv.
Mr. Pranav Sarthi, AOR
Mrs. Rima Desai, Adv.
Mr. Rudra Desothali, Adv.
Mr. D. Abhinav Rao, AOR
Mr. Devadipta Das, Adv.
Mr. Rahul Jajoo, Adv.
Ms. Prerna Robin, Adv.
Mr. Shubham Jain, AOR
Mr. Anand Chhibbar, Sr. Adv.
Mr. Raj Kamal, AOR
Signature Not Verified
Mr. Shikhar Sarin, Adv.
Digitally signed by
Sanjay Kumar
Date: 2023.10.13
Mr. Aseem Atwal, Adv.
Mr. Kartavya Batra, Adv.
16:48:21 IST
Reason:
Ms. Stuti, Adv.
Ms. Aprajita Tyagi, Adv.
Ms. Nupur Kaushik, Adv.
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For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
1 Issue notice.
2 Tag with SLP(C) No 16464 of 2021.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR)
DEPUTY REGISTRAR ASSISTANT REGISTRAR