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[Cites 0, Cited by 0] [Section 39A(6)] [Section 39A] [Entire Act]

Bengal Presidency - Subsection

Section 39A(6)(i) in The Calcutta Suburban Police Act, 1866

(i)if the direction, order or prohibition were given or made under sub-section (1) or sub-section (5) to fine which may extend to one hundred rupees, or