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[Cites 0, Cited by 0] [Section 27A] [Entire Act]

State of Himachal Pradesh - Subsection

Section 27A(2) in The Himachal Pradesh Nautor Land Rules, 1968

(2)In the case falling under category (a) of clause (iv) the grant shall not exceed 20 bighas and in the case falling under category (b) of clause (iv) the grant shall be made only to the extent to which the holding of the encroacher falls short of 20 bighas.