Orissa High Court
Shyam Sundar Jindal vs M/S Quartz Infra And on 24 July, 2025
Author: Aditya Kumar Mohapatra
Bench: Aditya Kumar Mohapatra
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLMC No.2698 of 2024
Shyam Sundar Jindal ..... Appellant
Represented By Adv. -
Mr. Prafulla Kumar Rath
(senior Adv.)asit Kumar
Dash
-versus-
M/s Quartz Infra And ..... Respondent
Engineering Pvt. Ltd.,
Hyderabad
Represented By Adv. -
Mr. Subir Palit (sr.
Adv.), Mr. Ashok
Kumar Panigrahi
CORAM:
THE HON'BLE MR. JUSTICE ADITYA KUMAR
MOHAPATRA
ORDER
24.07.2025 Order No.
10. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).
2. As requested by the learned counsel for the Petitioner List this matter on 6th August, 2025.
3. Interim order passed earlier shall continue till the next date.
( A.K. Mohapatra) Judge RKS Signature Not Verified Page 1 of 1. Digitally Signed Signed by: RAMESH KUMAR SINGH Designation: AR-CUM-Senior Secretary Reason: Authentication Location: OHC Date: 25-Jul-2025 15:28:33