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Orissa High Court

Shyam Sundar Jindal vs M/S Quartz Infra And on 24 July, 2025

Author: Aditya Kumar Mohapatra

Bench: Aditya Kumar Mohapatra

                                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                    CRLMC No.2698 of 2024
                                   Shyam Sundar Jindal          .....       Appellant
                                                                                      Represented By Adv. -
                                                                                      Mr. Prafulla Kumar Rath
                                                                                      (senior Adv.)asit Kumar
                                                                                      Dash

                                                                   -versus-
                                   M/s Quartz Infra And                       .....             Respondent
                                   Engineering Pvt. Ltd.,
                                   Hyderabad
                                                                                      Represented By Adv. -
                                                                                      Mr. Subir Palit (sr.
                                                                                      Adv.), Mr. Ashok
                                                                                      Kumar Panigrahi

                                                          CORAM:
                                            THE HON'BLE MR. JUSTICE ADITYA KUMAR
                                                        MOHAPATRA

                                                                   ORDER

24.07.2025 Order No.

10. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. As requested by the learned counsel for the Petitioner List this matter on 6th August, 2025.

3. Interim order passed earlier shall continue till the next date.

( A.K. Mohapatra) Judge RKS Signature Not Verified Page 1 of 1. Digitally Signed Signed by: RAMESH KUMAR SINGH Designation: AR-CUM-Senior Secretary Reason: Authentication Location: OHC Date: 25-Jul-2025 15:28:33