Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 3] [Entire Act] State of Punjab - Subsection Section 3(4) in Punjab Electricity (Duty) Act, 2005 (4)The Board or the licensee, as the case may be, shall also pay the electricity duty on the electricity, supplied for its own consumption.
