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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(1)(e) in Karnataka Prevention and Eradication of Inhuman Evil Practices and Black Magic Act, 2017

(e)"Person" means and includes an Individual male, female or a transgender or a company or association or body of individual whether incorporated or not.