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[Cites 0, Cited by 0] [Section 17(4)] [Section 17] [Entire Act]

State of Uttarakhand - Subsection

Section 17(4)(c) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(c)a non-official member shall cease to hold his office if he ceases to be a licensee of committee or otherwise ceases to work in the committee as trader or commission agent as the case may be.