Andhra Pradesh High Court - Amravati
Kollu Purshotham Chowdary, vs The State Of Andhra Pradesh on 11 March, 2022
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI MAIN CASE No: W.P.No.1793 of 2022 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE
5. 11.03.2022 RRR, J Learned counsel for the petitioner submits that petitioner has received the communication from the learned Government Pleader that mutating proceedings cannot be proceeded further, pending disposal of As.No.4106 of 2004 before this Court.
He seeks time to verify the records, post on 28.03.2022.
________ RRR, J ssp SL. DATE ORDER OFFICE NO. NOTE