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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(1)(i) in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007

(i)The data stored in the meter memory shall be available for retrieving by CMRI through meter communication port and for down loading to Base Computer.