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Himachal Pradesh High Court

The Director, Doordarshan & Anr. vs Jai Chand & Ors. on 22 February, 2022

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

The Director, Doordarshan & Anr. Versus Jai Chand & Ors.

CWP No.6544 of 2021 .

22.02.2022 Present: Mr. Balram Sharma, ASGI, for the petitioners.

Mr. Rajesh Kumar, Advocate, for the respondents.

Mr. Rajesh Kumar, learned counsel appears for the respondents and prays for time to file Power of Attorney. At his request, list after four weeks.




                                                         (Mohammad Rafiq)

                                                           Chief Justice


                                                        (Jyotsna Rewal Dua)
             February 22, 2022                                Judge


                   Mukesh







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