Himachal Pradesh High Court
The Director, Doordarshan & Anr. vs Jai Chand & Ors. on 22 February, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
The Director, Doordarshan & Anr. Versus Jai Chand & Ors.
CWP No.6544 of 2021 .
22.02.2022 Present: Mr. Balram Sharma, ASGI, for the petitioners.
Mr. Rajesh Kumar, Advocate, for the respondents.
Mr. Rajesh Kumar, learned counsel appears for the respondents and prays for time to file Power of Attorney. At his request, list after four weeks.
(Mohammad Rafiq)
Chief Justice
(Jyotsna Rewal Dua)
February 22, 2022 Judge
Mukesh
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