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[Cites 0, Cited by 0] [Section 52] [Entire Act]

NCT Delhi - Subsection

Section 52(9) in The Delhi Metro Airport Express Line, General Rules, 2010

(9)If a train operator or station controller observes a fire in adjacent premises that could affect the property of the Delhi Metro Airport Express Line he shall report the circumstances to the Traffic Controller and the Traffic Controller shall inform the Chief Controller and the security controller and maintain normal services unless or until a local inspection confirms that a potential danger exists.