Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 115] [Entire Act]

State of Madhya Pradesh - Subsection

Section 115(2) in The M.P. Motor Vehicles Rules, 1994

(2)In addition to the registration mark, a serial number of permit allotted by the Registering Authority shall be painted on the motor cab at each of the following different place, namely :-
(i)the left hand top portion of the front wind screen;
(ii)on rear boot on the side of the registration mark;
(iii)in the middle of the left front door; and
(iv)in the middle of the right front door.