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State of Uttar Pradesh - Section

Section 341 in U.P. Zamindari Abolition and Land Reforms Rules, 1952

341.

The Compensation Commissioner and the Assistant Compensation Commissioners, subject to the general control of the Compensation Commissioner, shall exercise power of supervision and superintendence over the work of Compensation Officers and Rehabilitation Grants Officers and in particular may give directions regarding the distribution and programme of work, the appointment of staff, the preparation of statements required by or under the Act, their verification and correction and, other administrative and disciplinary matter relating to the staff employed for the purpose of the Act and the duties entrusted to them.