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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(3)(h) in The Punjab School Education Board Business Regulations

(h)At all meetings of the Board or its committees every question shall be decided by a majority of the votes of the members present. In the case of votes being equally divided the Chairman or the Convener as the case may be, shall have a second or a casting vote.