Section 12(6) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011
(6)Any person, aggrieved by any order of the Vice-Chancellor under sub-section (5) may prefer an appeal to the Executive Council within thirty days from the date on which such order is communicated to him and the Vice-Chancellor shall give effect to the order passed by the Executive Council on such appeal.
