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State of Odisha - Section

Section 6 in The Orissa Security Prisoners (Conditions of Detention) Order, 1981

6. Lock up and light.

- (i) The Superintendent of the Jail may in his discretion direct that security prisoners shall be locked up at night not later than one hour after the general look up time.
(ii)Unlocking of cells and aviation wards shall be carried out in accordance with prison routine.
(iii)Security prisoner may be allowed lights up to 10 p.m.