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Union of India - Section

Section 17 in National Sports University Act, 2018

17. Authorities of University.

- The following shall be the authorities of the University, namely:-
(a)the Court;
(b)the Executive Council;
(c)the Academic and Activity Council;
(d)the Board of Sports Studies;
(e)the Finance Committee;
(f)such other authorities as may be declared by the Statutes to be the authorities of the University.