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State of Chattisgarh - Section

Section 76 in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

76. Training of functionaries.

- The Directorate of Panchayat & Social Welfare I shall provide for training of functionaries of each of category of staff in keeping with their statutory responsibilities and specific jobs requirements. The training programme shall include : -
(a)Orientation and Training of the newly-recruited staff;
(b)Refresher training courses for every staff member at least once in three . years;
(c)Staff conferences, seminars, workshops, along with the various components/functionaries of Juvenile Justice System, government etc., at various levels of the functionaries organization.