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[Cites 0, Cited by 0] [Section 239(1)] [Section 239] [Entire Act]

State of Odisha - Subsection

Section 239(1)(b) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(b)a register of deductions for damage of roll, register of fines and register of advances in Form-XIX Form-XX and Form-XXI respectively;