Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Gujarat - Section

Section 7 in Gujarat Municipalities (Amendment) Act, 1969

7. Amendment of section 260 of Guj. 34 of 1964.- In section 260 of the principal Act, for the word "honorarium" occurring at two places the word "remuneration" shall be substituted.