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Supreme Court - Daily Orders

Sumit Kumar Gupta vs The State Of Uttar Pradesh on 2 December, 2019

Bench: Chief Justice, B.R. Gavai, Surya Kant

     ITEM NO.23                                  COURT NO.1                   SECTION XI

                                     S U P R E M E C O U R T O F         I N D I A
                                             RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 28164/2019

     (Arising out of impugned final judgment and order dated 31-05-2019
     in WC No. 15992/2019 passed by the High Court Of Judicature At
     Allahabad)

     SUMIT KUMAR GUPTA                                                         Petitioner(s)

                                                         VERSUS

     THE STATE OF UTTAR PRADESH & ORS.                                         Respondent(s)

     (FOR ADMISSION and I.R. and IA No.122750/2019-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT and IA No.122748/2019-EXEMPTION FROM
     FILING O.T. and IA No.122754/2019-PERMISSION TO FILE PETITION
     (SLP/TP/WP/..) )

     Date : 02-12-2019 This petition was called on for hearing today.

     CORAM :
                              HON'BLE THE CHIEF JUSTICE
                              HON'BLE MR. JUSTICE B.R. GAVAI
                              HON'BLE MR. JUSTICE SURYA KANT


     For Petitioner(s)                    Mr.   Md. Shahid Anwar, AOR
                                          Mr.   Aamir Naseem, Adv.
                                          Mr.   Feroz Shaik, Adv.
                                          Mr.   Ansari Feroz., Adv.
     For Respondent(s)


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Permission to file the special leave petition is granted.

Issue notice.

In the meantime, no coercive action be taken against the petitioner.

Signature Not Verified

Tag with SLP(C) No.13768/2019.

Digitally signed by SANJAY KUMAR Date: 2019.12.02 16:57:22 IST Reason:

(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASSISTANT REGISTRAR