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Bombay High Court

Puspa Shrikrishna Mundhe vs Sanjay Sinha Mulayam Sinha Yadav & Ors on 15 January, 2020

Author: V.L. Achliya

Bench: V.L. Achliya

                                                                     656.04FA+.odt
                                            1


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          BENCH AT AURANGABAD
                    922 FIRST APPEAL NO.656 OF 2004
                           WITH FA/538/2004

                        PUSPA SHRIKRISHNA MUNDHE
                                  VERSUS
                 SANJAY SINHA MULAYAM SINHA YADAV & ORS
                                           ...
          Mr.S.G.    Chapalgaonkar,    Advocate                                  for
          appellant.
                               ...
                        CORAM: V.L. ACHLIYA,J.
                         DATE : 15.01.2020

          ORAL ORDER:

Heard.

2. Call Record and proceeding.

3. Advocate Mr.Upadhye present in the Court, who is panel Advocate of respondent no.5 submits that he will take instructions in the matter from the respondent no.5 - insurance company in view of death of Advocate Mr.Godsay who was representing insurance company.

4. Stand over to 13th February, 2020.

[V.L. ACHLIYA] JUDGE SGA ::: Uploaded on - 17/01/2020 ::: Downloaded on - 17/01/2020 23:38:16 :::