Bombay High Court
Puspa Shrikrishna Mundhe vs Sanjay Sinha Mulayam Sinha Yadav & Ors on 15 January, 2020
Author: V.L. Achliya
Bench: V.L. Achliya
656.04FA+.odt
1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
922 FIRST APPEAL NO.656 OF 2004
WITH FA/538/2004
PUSPA SHRIKRISHNA MUNDHE
VERSUS
SANJAY SINHA MULAYAM SINHA YADAV & ORS
...
Mr.S.G. Chapalgaonkar, Advocate for
appellant.
...
CORAM: V.L. ACHLIYA,J.
DATE : 15.01.2020
ORAL ORDER:
Heard.
2. Call Record and proceeding.
3. Advocate Mr.Upadhye present in the Court, who is panel Advocate of respondent no.5 submits that he will take instructions in the matter from the respondent no.5 - insurance company in view of death of Advocate Mr.Godsay who was representing insurance company.
4. Stand over to 13th February, 2020.
[V.L. ACHLIYA] JUDGE SGA ::: Uploaded on - 17/01/2020 ::: Downloaded on - 17/01/2020 23:38:16 :::