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[Cites 0, Cited by 0] [Section 70(3)] [Section 70] [Entire Act]

State of Tamilnadu - Subsection

Section 70(3)(a) in Tamil Nadu Vanniyakula Kshatriya Public charitable Trusts and Endowments (Protection and maintenance) Act, 2018

(a)repayment of any loan borrowed by the Board and payment of interest thereon;