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[Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act]

State of Uttar Pradesh - Subsection

Section 56(1)(b) in The U.P. Factories Rules, 1950

(b)"maximum permissible working pressure" means the maximum pressure at which a pressure vessel or plant is permitted to be operated or used under this rule and is determined by the technical requirements of the process;