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State of Chattisgarh - Section

Section 14 in International Institute of Information Technology (IIIT) University Act, 2013

14. Functions of the Senate.

- The Senate shall be the principal academic body of the Institute and shall, subject to the provisions of this Act, Statutes, Ordinances and Regulations, have the control and be responsible for maintenance of standards of education, teaching and training, inter-departmental coordination, research, examinations and tests, and shall exercise such other powers and such other duties and functions as may be prescribed or conferred upon it by the Statutes.