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Allahabad High Court

Suryadeo Mishra vs State Of U.P. & Others on 22 August, 2013

Author: Anjani Kumar Mishra

Bench: Anjani Kumar Mishra





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 35375 of 1999
 

 
Petitioner :- Suryadeo Mishra
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Pravin Kumar Srivastava,D.K. Singh,R.N. Yadav,T.B. Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.
 

Case called out.

None is present for the petitioner.

Learned Standing Counsel is present.

List in the next cause list.

Order Date :- 22.8.2013 Priyanka