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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Maharashtra - Subsection

Section 47(3) in Poona University Act, 1974

(3)The Executive Council may call upon any College or Institution so inspected to take, within a specified period, such action as it thinks necessary regarding any of the matter stated in subsection (3) of section 43 or sub-section (2) of section 46, as the case may be.