Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 51 in Sai Nath University, Jharkhand Act, 2012 51. Laving of Statutes and Rules. - Every Statute or rules made under this Act shall as soon as may be after it is made he laid before the State Legislature.
