Rajasthan High Court - Jaipur
Kaluram S/O Late Shri Moolaram Jaat vs Narendra Singh S/O Late Shri Baksu Singh ... on 25 November, 2024
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HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Writ Restoration Application No. 389/2024
In
S.B. Civil Writ Petition No.2728/2021
1. Kaluram S/o Late Shri Moolaram Jaat,
2. Prabhu S/o Late Shri Moolaram Jaat,
Both are R/o Bhanwariyo Ki Dhani, Neem Ka Thana,
Tehsil- Neem Ka Thana, District- Sikar (Raj.).
3. Phoolaram (Since Deceased) through His Legal Heirs,
3/1. Smt. Surji W/o Late Shri Phoolaram,
3/2. Mahendra S/o Late Shri Phoolaram,
Both are R/o Bhanwariyo Ki Dhani, Neem Ka Thana,
Tehsil- Neem Ka Thana, District- Sikar (Raj.).
3/3. Sheeshram (Since Deceased), S/o Late Shri Phoolaram
3/3/1. Smt. Sunita S/o Late Shri Sheeshram, R/o Bhanwariyo Ki
Dhani, Neem Ka Thana, Tehsil- Neem Ka Thana, District-
Sikar (Raj.).
3/3/2. Mahipal S/o Late Shri Sheeshram, Aged About 35 Years,
R/o Bhanwariyo Ki Dhani, Neem Ka Thana, Tehsil- Neem
Ka Thana, District- Sikar (Raj.).
3/3/3. Smt. Asha D/o Later Shri Sheeshram W/o Shri Sunil,
Aged About 32 Years, R/o Hardiya, Tehsil- Khetri, District-
Jhunjhunu.
3/3/4. Smt. Ganga Devi D/o Late Shri Sheeshram W/o Shri
Jognedra, Aged About 30 Years, R/o Hardiya Tehsil-
Khetri, District Jhunjhunu, Rajasthan.
3/3/5. Smt. Reena Devi D/o Late Shri Sheeshram W/o Shri
Virendra, Aged About 28 Years, R/o Dalelpura, Tehsil-
Khetri, District- Neem Ka Thana, Rajasthan.
3/3/6. Smt. Nikki D/o Late Shri Sheeshram W/o Shri Anil, R/o
Dalepura, Tehsil- Khetri, District- Neem Ka Thana,
Rajasthan.
3/3/7. Smt. Sonu D/o Late Shri Sheeshram W/o Shri Vikas, Aged
About 25 Years, R/o Dalelpura, Tehsil- Khetri, District-
Neem Ka Thana, Rajasthan.
3/4. Hari Singh S/o Late Shri Phoolaram, R/o Bhanwariyo Ki
Dhani, Neem Ka Thana, Tehsil- Neem Ka Thana, District-
Sikar (Raj.).
3/5. Netram S/o Late Shri Phoolaram, R/o Bhanwariyo Ki
Dhani, Neem Ka Thana, Tehsil- Neem Ka Thana, District-
Sikar (Raj.).
3/6. Bidami D/o Late Shri Phoolaram, R/o Bhanwariyo Ki
Dhani, Neem Ka Thana, Tehsil- Neem Ka Thana, District-
Sikar (Raj.).
3/7. Nanchi D/o Late Shri Phoolaram, R/o Bhanwariyo Ki
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Dhani, Neem Ka Thana, Tehsil- Neem Ka Thana, District
Sikar (Raj.)
3/8. Saroj D/o Late Shri Phoolaram, R/o Bhanwariyo Ki Dhani
Neem Ka Thana, Tehsil- Neem Ka Thana, District
Sikar(Raj.).
3/9. Kamla D/o Late Shri Phooaram, R/o Bhanwariyo Ki Dhani,
Neem Ka Thana, Tehsil- Neem Ka Thana, District-
Sikar(Raj.)
4. Banwari S/o Late Shri Moolaram Jaat, R/o Bhanwariyo Ki
Dhani, Neem Ka Thana, Tehsil- Neem Ka Than, District-
Sikar (Raj.).
5. Smt. Soni W/o Narayan (Since Deceased), R/o
Bhanwariyo Ki Dhani, Neem Ka Thana, Tehsil- Neem Ka
Than, District- Sikar (Raj.).
5/1. Shyamaram S/o Late Shri Narayan, Aged About 75 Years,
R/o Goverdhanpura, Post- Potad, District- Neem Ka
Thana, District- Sikar, Rajasthan.
5/2. Nandram S/o Late Shri Narayan, Aged About 60 Years,
R/o Goverdhanpura, Post- Potad, District- Neem Ka
Thana, District- Sikar, Rajasthan.
5/3. Smt. Jadav Devi D/o Late Shri Narayan S/o Late Shri
Ganpatram, Aged About 70 Years, R/o Dhani Kuslawali,
Mavanda, District- Neem Ka Thana, District- Sikar,
Rajasthan.
5/4. Smt. Dhanni Devi D/o Late Shri Narayan, Aged About 55
Years, R/o Joghpura, Post Shepragavar, Udaipurwati,
District- Jhunjhunu, Rajasthan.
5/5. Ramjilal S/o Late Shri Narayan, Aged About 50 Years, R/o
Goverdhanpura, Post- Potad, District- Neem Ka Thana,
District- Sikar, Rajasthan.
----Petitioners
Versus
1. Narendra Singh S/o Late Shri Baksu Singh Rajpoot, R/o
Ravji Ka Mohalla, Tehsil Neem Ka Thana, District Sikar,
Rajasthan.
2. Pratap Singh S/o Late Shri Baksu Singh Rajpoot, R/o
Ravji Ka Mohalla, Tehsil- Neem Ka Thana, District- Sikar,
Rajasthan.
3. Smt. Sadakanwar W/o Shri Kishori Singh D/o Late Shri
Baksu Singh, R/o Village Badaas, Tehsil- Udaipurwati,
District Jhunjhunu, Rajasthan.
4. Smt. Dhankanwar W/o Shri Hari Singh, R/o Rajnoyata,
Tehsil- Kotputli, District- Jaipur, Rajasthan.
5. Smt. Dashrath Kumari W/o Shri Narpat Singh, R/o
Rajnoyata, Tehsil- Kotputli, District- Jaipur, Rajasthan.
6. Smt. Sartab Kanwar W/o Shri Amar Singh D/o Baksu
Singh, R/o Ramnagar Colony, Neem Ka Thana, Tehsil-
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Neem Ka Thana, District- Sikar, Rajasthan.
7. Smt. Prem W/o Shri Rood Singh D/o Late Shri Baksu
Singh, R/o Village Prithvi, Tehsil- Shrimadhopur, District-
Sikar, Rajasthan.
8. Smt. Vandana W/o Shri Om Singh D/o Late Shri Baksu
Singh, R/o Village Prithvi, Tehsil- Shrimadhopur, District-
Sikar, Rajasthan.
9. Smt. Santosh W/o Shri Devi Singh D/o Late Shri Baksu
Singh, R/o Village Nechwa, Tehsil Sikar, District- Sikar,
Rajasthan
10. Smt. Suman W/o Shri Ram Singh D/o Late Shri Baksu
Singh, R/o Village Dhodsar, Tehsil- Srimadhopur, District-
Sikar, Rajasthan.
11. Smt. Saroj D/o Late Shri Baksu Singh, R/o Village
Haaspura, Tehsil- Srimadhopur, District- Sikar, Rajasthan.
----Respondents
For Petitioner(s) : Mr.Sandeep Sharma, Adv. For Respondent(s) : Mr.Dilip Singh, Adv.
HON'BLE MR. JUSTICE AVNEESH JHINGAN Order 25/11/2024
1. This application is filed for restoration of the writ (S.B. Civil Writ Petition No.2728/2021). The petition was dismissed for non- compliance of the order dated 24.11.2023 passed by this Court and the order dated 05.03.2024 passed by the Registrar (Judicial).
2. For the reasons mentioned therein, the application is allowed subject to payment of cost of Rs.500/- to the Rajasthan High Court Munshi Sangh, Jaipur and the writ petition be restored to its original number, subject to removal of defects within four weeks. In case of failure to do the needful, the restoration order passed today shall stand revoked without reference to the Court.
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