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State of Madhya Pradesh - Section

Section 18 in The M.P. Borstal Rules, 1960

18. Awarding of marks.

(a)For the purpose of encouraging diligence and good conduct, and thereby to promote discipline amongst the inmates, a system of awarding daily one mark for conduct and school work and one mark for trade shall be observed. On holidays two marks shall be allowed for conduct. The teachers and trade masters shall maintain a register for the purpose of marks or rewards in which daily marks of rewards shall be recorded against the names of the inmates who have earned them.
(b)An inmate shall be entitled to a gratuity calculated at the following scale for every 13 marks gained by him during the week and still standing to his credit at the end of it;
Penal grade-Six Paise.Ordinary grade-Nine Paise.Star grade-Twelve Paise.Special star grade-Sixteen paise.
(c)A minimum of 10 marks for each week shall entitle the inmate to the award of half of the amount given in rule (b).
(d)The inmates shall be allowed the privileges of spending one-third of the money so earned by them on sweets, toys and other articles not forbidden by the institution rules. In times of epidemic sickness the purchase of sweets may be forbidden at the discretion of the Superintendent.
(e)The remaining tow-third of the money, together with any rewards earned under Rule 10 (ii) and (iii) shall be deposited by the Superintendent in the local Saving Bank. A ledger shall be kept in the office with a debtor and crediting account of each inmate's name, and on Sundays parades he shall be informed of the amount to his credit. The interest granted by the Post Office shall be distributed amongst the inmates borne on the register on the 1st July approximately in proportion to the amount of their deposits