Section 17 in The Narcotic Drugs and Psychotropic Substances (Madhya Pradesh) Rules, 1985
17. Manufactured by approved medical practitioners and Government officers exempted.
- Approved medical practitioners in the exercise of their profession and officers of Government, who in the course of their official duty or for the purposes of such duty, are required to manufacture medicinal opium or any preparation containing morphine, diacetyl-morphine or cocaine shall be exempted from the provisions contained in these rules regarding manufacture.Possession
