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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(b) in The Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001

(b)"District Expert Committee" means the District Expert Committee constituted under section 3;
(ba)[ "State High Level Committee" means the State High Level Committee constituted under section 2A;] [Inserted by Act No. 15 of 2013, dated 7.3.2013]