Delhi High Court - Orders
Apl Apollo Tubes Limited vs Supreme Colour Roofing And Decking ... on 20 September, 2023
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 428/2023
APL APOLLO TUBES LIMITED
..... Plaintiff
Through: Mr. Tushar John, Adv.
(through VC)
versus
SUPREME COLOUR ROOFING AND DECKING
PRIVATE LIMITED
..... Defendant
Through: Mr. Yashasvi Gupta, Adv.
CORAM:
SIDHARTH MATHUR (DHJS), JOINT REGISTRAR
(JUDICIAL)
ORDER
% 20.09.2023 The counsel for the defendant states that the written statement was filed yesterday, vide diary no. 1733242/23. The office noting in respect thereof is however awaited.
List the matter for completion of pleadings on 07.12.2023.
I.A.No. 11420/23 (under Order XXXIX Rule 1 & 2 CPC) The counsel for the defendant states that he had filed the reply yesterday, vide diary no. 1733255/23. The office noting in respect thereof is likewise awaited.
SIDHARTH MATHUR (DHJS) JOINT REGISTRAR (JUDICIAL) SEPTEMBER 20, 2023/PU Click here to check corrigendum, if any This is a digitally signed order.
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