Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(1)(c) in The Life Insurance Corporation of India (Employees) Pension Rules, 1995

(c)in the case of an unmarried daughter, until she attains the age of twenty-five years or until she gets married, whichever is earlier: