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State of Maharashtra - Section

Section 53 in Poona University Act, 1974

53. Enrolment of Students.

- A student to be enrolled as a student of the University should have either passed"
(i)the Matriculation Examination held by the former University of. Bombay;
(ii)the Secondary School Certificate Examination conducted by the Maharashtra Secondary School Certificate Examination Board, or any examination held by a Divisional Board established under the Maharashtra Secondary Education Boards Act, 1965, in such subjects and with such standards of attainment as prescribed ;.
(iii)the Entrance Examination, if any, which may be instituted by the University with the consent of the State Government, and held in such subjects and in such manner as prescribed; or
(iv)any other examination prescribed as equivalent of the examinations stated above; or
(v)possess such other qualifications as are prescribed.