Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 73(3)] [Section 73] [Entire Act]

State of Jharkhand - Subsection

Section 73(3)(xxxii) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(xxxii)note of the rewards or earnings of the child and receipt by the child or his parent or guardian;