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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(a) in The Maharashtra District Planning Committees (Constitution and Functions) Act, 1998

(a)"Backward Class of citizens" means such classes or parts of or groups within such classes as are declared, from time to time, by the State Government to be Other Backward Classes, Vimukta Jatis. Nomadic Tribes and Special Backward Class;