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[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1(2)(e) in Andhra Pradesh Educational Institutions (Establishment, Recognition, Administration and Control of Schools Under Private Managements) Rules, 1993

(e)Oriental Schools. - These schools impart education in Sanskrit, Arabic and the like up to the standard equivalent to Secondary level in general education;