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Karnataka High Court

Madan S/O Mohan vs United India Insurance Co Ltd on 19 November, 2010

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HIGH COURT LEGAL smvrcgs CGHMIWEE, ams:§.gmRE BEFOR£ THE LOK ADALAT IN THE HIGH comm' or KARNATAKA A'F"Bi'-;§3'uG'V'£§§,.VQ;R E: * A M750 THIS THE 19*" DAY oI=%%z$¢c¢v£M*B%ERg1919*f' CONCILIAT0R'S: PRE$AEP§j': % % A HOWBLE MR. Jusrzcs H%,N;§iAGAMdHAmkfiAs %;mn .

sax. K.K.VAS£nN'€!-§,:»'M EMB§ET§§ MigeszanmggyFirs;£A§ga%§%:qp;9;2.7112097 Lcgk :§'d'a!at Mq.11???f2a1o MABAN, %%%% A % S;'<3.MQHA!\i, _ mas ABGUT :§_YEA£<;S, A R/AT 336.284,, sT'a,_A§zEA,=._ ~ 29" €:Ress,mAs<2sA<3A;R,_% sm.GATH M..¢xm_ReAuw, .A % BAbé4-G.égLORvE':~.«4_i. %%%%% .. APFELLANT ' u{_a»'{"M}sz.$'gafiusHAnx swmm, A£)\i(}CA"i"E) L§Ni1"E; D :N,Dimr§suaANcE c§>.LTa.,

--£~£O.21f1, MISSION ROAD, ~ .. .1' _3'££.LITTA "zmveas, * %E,€:N6A}.GRE W 2?.

:~:Q.é37, 4.35' MAIN ROAD, '%..V?"**' CROSS, CHINNAYANA PALYA, BANGALGRE -*2?. RESPONBENTS {BY SRI. T.!Vi0HAN KUMAR, AIJEVGCATE FGR Rrl) THIS MFA FILED U!§$.1?3 {1} C}? WEI ACT AGAINST THE RJEGMENT AN!) AWARG $ATEB €}8w€i'3w26€}7" §3ASSEE3 IN MVC N0;?83g'2€)(}6 0%! THE FILE 'W X,-

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4. This misaeiianeous first appeat stands dispesed c;fiVV§n4_:'t2rms at' the Joint memo. The award cf the Tribunaé5. .éE1'é§.'i.§Lj~:..¥Sta;;1s:§ mcdified accordingiy.